Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 241 in Instructions Relating to Liquor 241. Inspectors and Sub-Inspectors are to reside within the circle. - The Inspectors and Sub-Inspectors of Excise are required to reside within the circle to which they have been posted.
