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[Cites 0, Cited by 6] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(7) in The Indian Penal Code, 1860

(7)When a public servant or a police officer is involved in the trafficking of any person then, such public servant or police officer shall be punished with imprisonment for life, which shall mean imprisonment for the remainder of that person's natural life, and shall also be liable to fine.