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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986

(b)8% seats are reserved for natural born candidates belonging to scheduled castes and 60% for natural born candidates belonging to scheduled tribes as notified in the Presidential Order for the State of Rajasthan and who fulfill conditions as laid down in rule 3 below. These reservations in each category will also include the natural born candidates belonging to the scheduled castes/scheduled tribes who are admitted on merit for general seats.