Section 155(1) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
(1)The Andhra Pradesh Charitable Hindu Religious and Institutions and Endowments Act, 1966,(Act 17 of 1966.) and the Tirumala Tirupathi Devasthanams Act, 1979,(Act 20 of 1979.) are hereby repealed.
