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State of Uttar Pradesh - Section

Section 62 in U.P. Consolidation of Holdings Rules, 1954

62.

Section 54 (2)(i) and (ii). - The Consolidation Lekhpal shall maintain a Proceeding Book in C.H. Form 29 for recording proceedings of the meeting of the Consolidation.Committee. He shall also maintain a diary in C.H. Form 30 showing the details of work done by him each day. A diary in this form shall also be maintained by the Consolidator and the Assistant Consolidation Officer.