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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(2)(xxvii) in The Meghalaya School Education Act, 1981

(xxvii)the preparation and sanction of plans and estimates of a new school building or extensions to be constructed with Government aid, and the requirements to be fulfilled by the managing committee of the school in this regard ;