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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(3) in Gorkhaland Territorial Administration Act, 2011

(3)The Government shall provide formula based plan fund with 60 per cent wieghtage on population and the balance weightage on area backwardness, hill areas and border areas in two equal installments every year for executing development works.