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Gauhati High Court

M/S Superlite Acc Blocks Industry vs The State Of Assam And 12 Ors on 14 November, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                   Page No.# 1/8

GAHC010152282021




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4901/2021

         M/S SUPERLITE ACC BLOCKS INDUSTRY
         A REGD. PARTNERSHIP FIRM HAVING ITS OFFICE AT SHANTI SADAN,
         ALOK PRESS BYE LANE, NARAYAN NAGAR, KUMARPARA, GHY-09 WITH
         ITS FACTORY/INDUSTRIAL SHED AT VILL- SARUTARI, SONAPUR,
         KAMRUP (M), REP. BY ITS PARTNER, SHRI MUKUL S. LAMARE, AGE 52
         YEARS, S/O- JITEN SAHU, R/O- S.K. TOWAR, NEAR N.E. TV, A.K. AZAD
         ROAD, REHABARI, P.S. PALTANBAZAR, GHY-08, DIST.- KAMRUP (M),
         ASSAM



         VERSUS

         THE STATE OF ASSAM AND 12 ORS
         REP. BY COMM. AND SECY., REVENUE AND DISASTER MANAGEMENT
         DEPTT., DISPUR, GHY

         2:THE DY. COMMISSIONER
          KAMRUP (M) DISTRICT
          GHY-01 (LAND SETTLEMENT BRANCH)

         3:THE ADDL. DY. COMMISSIONER
          KAMRUP (M) DISTRICT
          GHY-01 (LAND SETTLEMENT BRANCH)

         4:THE CIRCLE OFFICER
          SONAPUR REVENUE CIRCLE
          SONAPUR
          KAMRUP (M)
         ASSAM- 782402

         5:SOBITA RONGPHARPI
          D/O- KARDOM KE AAPI
         W/O- SRI AJAY MAHATO
                                                              Page No.# 2/8

R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)

6:DEPTT. OF INDUSTRY AND COMMERCE
 GOVT. OF ASSAM
 DISPUR
 GHY-5
 REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
 KAMRUP
 BAMUNIMAIDAM
 GHY-21
 REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
 BIJULEE BHAWAN
 5TH FLOOR
 PALTANBAZAR
 GHY-01
 REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
 GOVT. OF INDIA
 NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
 HAVING ITS OFFICE AT SANKET VIHAR
 SORUMOTORIA
 G.S.ROAD
 GHY-06
ASSAM
 REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
 FANCY BAZAR BRANCH
 LIC BUILDING
 S.S.ROAD
 GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
 NEAR NPS INTERNATIONAL SCHOOL LANE
 BETKUCHI
 LALUNG GAON
                                                        Page No.# 3/8

LOKHRA
GHY
ASSAM

13:POLLUTION CONTROL BOARD.
ASSA

Linked Case : I.A.(Civil)/1181/2023

M/S SUPERLITE ACC BLOCKS INDUSTRY
A REGD. PARTNERSHIP FIRM HAVING ITS OFFICE AT SHANTI SADAN
ALOK PRESS BYE LANE
NARAYAN NAGAR
KUMARPARA
GHY-09 WITH ITS FACTORY/INDUSTRIAL SHED AT VILL- SARUTARI
SONAPUR
KAMRUP (M)
REP. BY ITS PARTNER
SHRI MUKUL S. LAMARE
AGE 52 YEARS
S/O- JITEN SAHU
R/O- S.K. TOWAR
NEAR N.E. TV
A.K. AZAD ROAD
REHABARI
P.S. PALTANBAZAR
GHY-08
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 12 ORS
REP. BY COMMISSIONER AND SECRETARY
REVENUE AND DISASTER MANAGEMENT DEPARTMENT
DISPUR
GUWAHATI

2:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
 GHY-01 (LAND SETTLEMENT BRANCH)

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)
                                                             Page No.# 4/8

4:THE CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
SONAPUR
KAMRUP (M)
ASSAM- 782402

5:SOBITA RONGPHARPI
D/O- KARDOM KE AAPI
W/O- SRI AJAY MAHATO
R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)

6:DEPTT. OF INDUSTRY AND COMMERCE
GOVT. OF ASSAM
DISPUR
GHY-5
REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
KAMRUP
BAMUNIMAIDAM
GHY-21
REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GHY-01
REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
GOVT. OF INDIA
NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA

10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
HAVING ITS OFFICE AT SANKET VIHAR
SORUMOTORIA
G.S.ROAD
GHY-06
ASSAM
REP. BY ITS GENERAL MANAGER

11:PUNJAB NATIONAL BANK
A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
FANCY BAZAR BRANCH
                                           Page No.# 5/8

LIC BUILDING
S.S.ROAD
GHY-01

12:CHIEF INSPECTOR OF FACTORIES
ASSAM
NEAR NPS INTERNATIONAL SCHOOL LANE
BETKUCHI
LALUNG GAON
LOKHRA
GHY
ASSAM

13:THE POLLUTION CONTROL BOARD OF ASSAM

ANURADHA CINEMA COMPLEX
MRD ROAD
BAMUNIMAIDAM
GUWAHATI-781021
REPRESENTED BY ITS CHAIRMAN.

Linked Case : I.A.(Civil)/2345/2021

SMTI. SOBITA RONGPHARPI
D/O-LATE KARDOM KE AAPI @ KARDOM KROPI
R/O- VILL- SARUTARI
P.S. SONAPUR
DIST.- KAMRUP (M)
ASSAM
PIN-793101


VERSUS

M/S SUPERLITE ACC BLOCKS AND 11 ORS.
HAVING ITS REGD. OFFICE AT SHANTI SADAN
ALOK PRESS BYE LANE
NARAYAN NAGAR
KUMARPARA
BHARALUMUKH
GHY-09 REP. BY ITS PARTNER
SHRI MUKUL S. LAMARE
AGE 52 YEARS
S/O- JITEN SAHU
R/O- S.K. TOWAR
NEAR N.E. T.V
A.K. AZAD ROAD
REHABARI
                                                             Page No.# 6/8

P.S. PALTANBAZAR
GHY-08
DIST.- KAMRUP (M)
ASSAM

2:THE STATE OF ASSAM
REP. BY COMM. AND SECY.
 REVENUE AND DISASTER MANAGEMENT DEPTT.
 DISPUR
 GHY

3:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

4:THE ADDL. DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY-01 (LAND SETTLEMENT BRANCH)

5:THE CIRCLE OFFICER
SONAPUR REVENUE CIRCLE
SONAPUR
KAMRUP (M)
ASSAM- 782402

6:DEPTT. OF INDUSTRY AND COMMERCE
GOVT. OF ASSAM
DISPUR
GHY-5
REP. BY ITS COMM. AND SECY.

7:DISTRICT INDUSTRIES AND COMMERCE CENTER (DIC)
KAMRUP
BAMUNIMAIDAM
GHY-21
REP. BY ITS GENERAL MANAGER

8:ASSAM POWER DISTRIBUTION COMPANY LTD. (APDCL)
BIJULEE BHAWAN
5TH FLOOR
PALTANBAZAR
GHY-01
REP. BY THE CHIEF GENERAL MANAGER (D)
APDCL (LAR)

9:MINISTRY OF COMMERCE AND INDUSTRY
GOVT. OF INDIA
NEW DELHI- 110001 REP. BY ITS SECY. TO THE GOVT. OF INDIA
                                                                   Page No.# 7/8


          10:NORTH EASTERN DEVELOPMENT FINANCIAL INSTITUTTION (NEDFI)
          HAVING ITS OFFICE AT SANKET VIHAR
          SORUMOTORIA
          G.S.ROAD
          GHY-06
          ASSAM
          REP. BY ITS GENERAL MANAGER

          11:PUNJAB NATIONAL BANK
          A NATIONALIZED BANK REP. BY ITS CHIEF GENERAL MANAGER
          FANCY BAZAR BRANCH
          LIC BUILDING
          S.S.ROAD
          GHY-01

          12:CHIEF INSPECTOR OF FACTORIES
          ASSAM
          NEAR NPS INTERNATIONAL SCHOOL LANE
          BETKUCHI
          LALUNG GAON
          LOKHRA
          GHY
          ASSAM


For the petitioner (s)   : Mr. N. Gautam, Advocate

For the respondent (s) : Mr. A. Choudhury, Sr. Advocate
                         Ms. B. Choudhury, Advocate
                         Mr. S. Dutta, Sr. Advocate

                               BEFORE
                HON'BLE MR. JUSTICE DEVASHIS BARUAH
                              ORDER

14.11.2024 Heard Mr. N. Gautam, the learned counsel appearing on behalf of the petitioner. Also heard Mr. A. Choudhury, the learned senior counsel assisted by Ms. B. Choudhury, the learned counsel Page No.# 8/8 appearing on behalf of the private respondents as well as Mr. S. Dutta, the learned counsel appearing on behalf of the Punjab National Bank.

2. Mr. A. Choudhury, the learned senior counsel appearing on behalf of the private respondents submits that the instant proceedings is not maintainable in as much as the petitioner herein has assailed the order passed by the Deputy Commissioner in the instant proceedings though the petitioners for reasons best known have not challenged the Appellate order passed by the learned Assam Board of Revenue. The learned senior counsel submitted that in view of the doctrine of merger, the instant proceedings is misconceived. The learned senior counsel appearing on behalf of the private respondents further submitted that this very aspect of the matter is reflected in the pleadings of the private respondents. However, the petitioners did not take steps.

3. Be that as it may, Mr. N. Gautam, the counsel for the petitioners submitted that he is not prepared and sought for another date. Accordingly, for the ends of justice, the matter is directed to be listed on 17.12.2024 at the top of the list.

JUDGE Comparing Assistant