Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Bihar - Subsection Section 100(1) in Bihar Minor Mineral Rules, 2017 (1)Any Mining officer or any Police Officer not below the rank of Assistant Sub Inspector may stop any carrier, vehicle or transport or vessel to check for verification of the contents.
