Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(h) in The Orissa Stamp Rules, 1952 (h)[instruments chargeable with stamp duty under Article 26 of the Schedule l-A] [Inserted vide F.D.No. 20490/24.4.1973.],
