Supreme Court - Daily Orders
Gaurav Srivastava vs Sonia Raikavaar on 7 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.34 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
16113/2016
(Arising out of impugned final judgment and order dated 10/03/2016
in CRLR No. 682/2016 passed by the High Court Of Judicature at
Allahabad)
GAURAV SRIVASTAVA Petitioner(s)
VERSUS
SONIA RAIKAVAAR Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 07/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Pradeep Kumar Yadav, Adv.
Ms. Jaya Yadav, Adv.,
Mr. Ashutosh Yadav, Adv.
Mr. Prakash Kumar, Adv.
Mr. S.D. K.Dixit, Adv.
Mr. Sanjeev Malhotra,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to entertain in this petition under article 136 of the Constitution.
The Special Leave Petition is, accordingly, dismissed. Pending application(s), if any, stand(s) disposed of.
Signature Not Verified Digitally signed by SONALI SAUND Date: 2016.10.08 11:14:07 IST Reason: (SONALI SAUND) (MALA KUMARI SHARMA) SR.P.A. COURT MASTER