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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(8) in Rajasthan Biological Diversity Rules, 2010

(8)No member shall be entitled to bring forward for the consideration of a meeting of any matter for which he has not given ten days' notice unless the Chairperson in his discretion permits him to do so.