Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 8 in Delhi Finance Commission Act, 1994 8. Resignation. - The Chairman or any member of the Commission may be writing under his hand addressed to the Lieutenant Governor resign his office.
