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State of Kerala - Section

Section 10 in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

10. Meeting of the Kadavu Committee.

(1)The Kadavu Committee shall meet at least once in every month.
(2)One-third of the total number of members shall be quorum for the meeting.
(3)The Chairman may nominate one among the members to preside over the meeting, in his absence or if in any circumstances, nomination is not possible the members at the meeting may nominate a person to hold the position.