Supreme Court - Daily Orders
M/S. T.O. Abraham vs Commissioner Of Income Tax on 21 August, 2015
Ü ITEM NO.100 REGISTRAR COURT. 1 SECTIO
N IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 5674/2012
M/S. T.O. ABRAHAM & CO. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s
)
WITH
C.A. No. 1002-1003/2013
(With Interim Relief and Office Report)
Date : 21/08/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. P. K. Manohar,Adv.
Mr. E. M. S. Anam,Adv.
For Respondent(s)
Ms. Prema Singh, Adv.
Mr. B. V. Balaram Das,Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of all the 4 respondents in C.A. No .
1002-1003/2013 is complete but none has entered appearance on behalf of respondent Nos.2 and 3.
Appellant has not filed the statement of case but the respondent has filed the same.
The Ld. Counsel for the appellant has mentioned that his Signature Not Verified statement of case has also been filed. Digitally signed by Rupam Dhamija Date: 2015.08.26
Registry to verify the 17:49:01 IST Reason:
same, otherwise for the appellant the List of Dates , chronology of events/synopsis is already on record. Item No.100 -2- Connected C.A. No.5674/2012 is already awaiting to be listed before the Hon’ble Court. In the given circumstances, three of the appeals be processed to be listed before the Hon’ble Court.
(RACHNA GUPTA) Registrar