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State of Rajasthan - Section

Section 35 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

35. Notice of meeting.

- The Secretary shall send the notice of meeting, together with the agenda, to the members at least 15 days before the date of the meeting, except in the case of special meeting wherefore such short notice, as may be practicable under the circumstances of the case, may be given.