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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(4) in Tripura Value Added Tax Act, 2004

(4)"Business" includes:
(a)any trade, commerce or manufacture or any adventure or concern in the nature of trade, commerce or manufacture whether or not such trade, commerce or manufacture, adventure or concern is carried on with a motive to making gain or profit and whether or not any profit accrues from such trade, commerce, manufacture, adventure or concern; and
(b)any transaction in connection with, or incidental or ancillary to, such trade, commerce, manufacture, adventure or concern.