Section 2(7)(b) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

(b)section 21 of the Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 (Tamil Nadu Act 26 of 1963); or

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