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Delhi High Court - Orders

State vs Uidai on 9 January, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~51
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 748/2022
                                    STATE                                             ..... Petitioner
                                                      Through:     Ms. Nandita Rao, ASC with SI Dilip
                                                                   Kumar PS Adarsh Nagar.
                                                      versus

                                    UIDAI                                            ..... Respondent
                                                      Through:     Ms. Nidhi Rama, CGSC with Ms.
                                                                   Zubin Singh, Ms. Charu Modi, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                       ORDER

% 09.01.2023 The Court has not assembled today as Hon'ble Judge is holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.

Re-notify on 17.05.2023.

(BY ORDER) COURT MASTER JANUARY 9, 2023 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:11.01.2023 17:49:43