Delhi High Court - Orders
State vs Uidai on 9 January, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 748/2022
STATE ..... Petitioner
Through: Ms. Nandita Rao, ASC with SI Dilip
Kumar PS Adarsh Nagar.
versus
UIDAI ..... Respondent
Through: Ms. Nidhi Rama, CGSC with Ms.
Zubin Singh, Ms. Charu Modi, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.01.2023 The Court has not assembled today as Hon'ble Judge is holding the Tribunal Court constituted under the Unlawful Activities (Prevention) Act.
Re-notify on 17.05.2023.
(BY ORDER) COURT MASTER JANUARY 9, 2023 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:11.01.2023 17:49:43