Patna High Court - Orders
The Chairman Bihar State Electricity ... vs Ram Briksh Bind on 1 August, 2013
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
Patna High Court LPA No.891 of 2013 (2) dt.01-08-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.891 of 2013
In
Civil Writ Jurisdiction Case No. 22756 of 2012
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The Chairman Bihar State Electricity Board & Ors
.... .... Appellant/s
Versus
Ram Briksh Bind
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Nikesh Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
2 01-08-2013Let the limitation application be considered at the time of admission.
(Navin Sinha, J) (Vikash Jain, J) Snkumar/-