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State of Maharashtra - Section

Section 25B in The Maharashtra Opium Smoking Act

25B. Tender of pardon to accused person turning approver.

Whenever two or more persons are prosecuted for an offence under this Act, the District Magistrate, a Sub-Divisional Magistrate, or any Magistrate of the first class, may, for reasons to be recorded by him, tender to any accused person a pardon on condition of his making a full and true disclosure of all the facts connected with the offence.