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[Cites 0, Cited by 0] [Section 77C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77C(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)The Compensation Officer shall on receipt of the intimation in Z.A. Form 34-A, make entries in the relevant records and take steps for the issue and deposit of bonds and follow- the same procedure as laid down in Rule 74.