Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in The Manipur University Act, 2005 (1)The Manipur University in the State of Manipur, established under the Manipur University Act, 1980 (Manipur Act 8 of 1980), shall be established as a body corporate under this Act by the same name of "Manipur University".
