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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The competent authority, within sixty days of the receipt of the application for consent, shall,-
(a)convey its consent ; or
(b)require the operator to take specific actions within the period specified, after taking into consideration the submissions made by the operator as specified in Schedule V.