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State of Madhya Pradesh - Section

Section 27 in The M.P. State Dental Council Rules, 1969

27. Quorum of the meeting.

- If, at the time appointed for a meeting a quorum is not present, the meeting shall not commence until a quorum is present, and if a quorum is not present, on the expiration of 20 minutes from the time appointed for the meeting or during the course of any meeting the meeting shall stand adjourned to such future time and date as the President may appoint.