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State of Uttar Pradesh - Section

Section 3 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(3)Apprentices and Trainees, during the period of Apprenticeship or training.
(j)"Family" means family of any employee which includes following:-
(i)In relation to a male employee, his wife, son, unmarried daughter mother and father, who are dependant on him, whether they reside with him or not.
(ii)In relation to a female employee, her husband, son, step son, unmarried daughter or unmarried step daughter, mother in law and father in law, who are dependant on her, whether they reside with her or not.
(iii)Any blood related person of the employee who is completely dependant on the employee. But legally divorced wife or husband, or son, step son, unmarried daughter or unmarried step daughter, who is now not dependant on male or female employee or the employee has legally been deprived of having his/her custody are not included in it.
(k)"Federation" means The Uttar Pradesh Co-operative Sugar Factories Federation Ltd.
(l)"General Manager/Secretary" means the General Manager/Secretary of Co-operative Sugar Mills and Distilleries.
(m)"Management Committee" means such Management Committee or Administrator which has been entrusted with the Management and activities of Co-operative Sugar Mills/Distillery under section 29 of the Act.
(n)"Managing Director" means the Managing Director, Uttar Pradesh Co-operative Sugar Factories Federation Ltd.
(o)"Mill" means a Co-operative Sugar Mill and Distillery unit.
(p)"Pay" means all emoluments earned and paid to him or payable in cash under terms and conditions of this employment in accordance to the work or on leave, and it includes pay, dearness allowance, interim relief, but it does not include house rent allowance, bonus, and other admissible allowances.
(q)"Registrar" means the Uttar Pradesh Sugar Cane Commissioner.
(r)"Rules" means Uttar Pradesh Co-operative Societies Rules 1968.
(s)"Seasonal Employee" means an employee who is employed only for a crushing season.
(t)"Section Head" means the Chief Engineer, the Chief Chemist, the Chief Cane Officer, the Chief Accountant and the Distillery Manager in the section thereof in a Distillery Unit.
(u)"Selection Committee" means Selection Committee constituted under regulations 13.
(v)"Service" means the Co-operative Sugar Mills and Distilleries employees service.
(w)"Trainee" means a person, who is employed for a definite period under any training scheme.
(x)"Year" means a Co-operative year commencing on the 1st day of April of a calendar year and ending with 31st day of March next following.
Part-II Cadre