Gujarat High Court
Commissioner Of Income Tax - I vs The Arvind Mills Ltd (Successor To ... on 3 August, 2016
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.R.Udhwani
O/TAXAP/1557/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1557 of 2010
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COMMISSIONER OF INCOME TAX - I....Appellant(s)
Versus
THE ARVIND MILLS LTD (SUCCESSOR TO ERSTWHILE ROHIT MILLS
LTD....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No. 1
MR VIJAY S RANJAN, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 03/08/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) To be placed along with Tax Appeal No.1556 of 2010 on 22nd August 2016.
(K.S.JHAVERI, J.) (G.R.UDHWANI, J.) *malek Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Aug 06 02:47:06 IST 2016