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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Companies (Cost records and audit) Rules, 2014

(f)"form" means a form annexed to these rules;
(fa)[ "Indian Accounting Standards" means Indian Accounting Standards as referred to in Companies (Indian Accounting Standards) Rule, 2015.] [Inserted by Notification No. G.S.R. 1498(E), dated 7.12.2017 (w.e.f. 30.6.2014).]