Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act] State of West Bengal - Subsection Section 138(2)(b) in The Calcutta Improvement Act, 1911 (b)for appointing persons (other than Trustees and persons associated with the Board under section 19) to be members of Committees under section 20;