Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(4)] [Section 49] [Entire Act] State of Andhra Pradesh - Subsection Section 49(4)(ii) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (ii)the date on which and the place and hour at which the Election Officer will commence the counting of the votes under Rule 54; and