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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(s) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(s)"Regular Premium Policy" means Unit Linked insurance policy where the premium payment is throughout the term of the policy or premium payment term of the policy and premiums are payable at regular intervals.