Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(c) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(c)any person whose name has been entered in the Record of Rights as having interest in the land; and