Supreme Court - Daily Orders
State Of Rajasthan vs Om Prakash Yadav on 19 September, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.25 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16430/2016
(Arising out of impugned final judgment and order dated 22/04/2016
in DBCSA No. 290/2016 passed by the High Court Of Rajasthan At
Jaipur)
STATE OF RAJASTHAN AND ORS. Petitioner(s)
VERSUS
OM PRAKASH YADAV Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 19/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Mukul Kumar, Adv.
Mr. Dinesh Kumar, Adv.
Mr. Milind Kumar,Adv.
For Respondent(s) Mr. Rishabh Sancheti, Adv.
for M/s. M. V. Kini & Associates,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.09.19
16:41:42 IST
Reason: