Supreme Court - Daily Orders
Hasan Biswas vs Ramesh Malik on 8 July, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.63 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3402/2024
(Arising out of impugned final judgment and order dated 12-12-2023
in WPA No. 7907/2019 passed by the High Court of Calcutta)
HASAN BISWAS & ORS. Petitioner(s)
VERSUS
RAMESH MALIK & ORS. Respondent(s)
(IA No. 51115/2024 – INTERVENTION/IMPLEADMENT, IA No. 139362/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA No.
64315/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 08-07-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Anil Mishra, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Ashwin K, Adv.
Mr. Vishesh Goel, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Mr. Shreyas Awasthi, Adv.
Ms. Astha Sharma, AOR
Mr. Abhijit Pattanaik, Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Chandra Kant Sharma, Adv.
Mr. Amrish Kumar, AOR
Mr. Shailesh Madiyal, Adv.
Mr. Anuj Udupi, Adv.
Mrs. Sweksha, Adv.
Signature Not Verified
Ms. Shalini Kaul, AOR
Digitally signed by
ASHISH KONDLE
Date: 2024.07.09
16:21:25 IST
Reason: Mr. Joydeep Mazumdar, Adv.
Mr. P. Sil, Adv.
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Mr. B.K. Pandit, Adv.
Mr. C. Chaube, Adv.
Mr. Ranjan Mukherjee, Adv.
Mr. Chand Qureshi, AOR
Mr. Anindo Mukherjee, Adv.
Mr. Deepak Raj Singh, Adv.
Mr. Vijay Kumar, Adv.
Dr. Ram Kishor Choudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
To enable the learned counsel appearing for the contesting respondents to take instructions on the issue whether appointments have been made in place of the petitioners, list on 15th July, 2024.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
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