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Union of India - Section

Section 90 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

90.

-2850.00A change to sub-heading 2849.90 through 2850.00 from any other heading:
2853.00A change to sub-heading 2853.00 from an other heading.