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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir State Information Commission Procedure (Management) Regulations, 2015

6. Appeal or complaint etc. to be in writing.

- Every appeal, complaint, application, statement, rejoinder, reply or any other document filed before the Commission shall be computerized typed in double space and printed preferably on Judicial Paper (Green) and the language used therein shall not be in any way indecent or abusive. The complaint/appeal, shall be presented in the Commission in three sets.