Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(i) in The Indian Tolls (Army and Air Force) Act, 1901 (i)[the Regular Forces,] [ Substituted by A.L.O., 1950, for " His Majesty's Regular Forces" .]
