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State of Tamilnadu - Section

Section 4 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

4. Prescribed date for submission of report.

- Once the Administration Report along with audit report is ready, their copies shall be supplied to the members of the panchayat union council in advance before they meet to consider the report. Ten copies of the report together with a copy of the resolution of the panchayat union council shall be submitted to the district panchayat not later than the 30th September of the year following that to which the report relates. The report and the resolution of the council thereon shall be kept in places accessible to the public, one such copy being affixed to the notice board of the office of the panchayat union council.