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[Cites 0, Cited by 0] [Section 601] [Entire Act]

State of Telangana - Subsection

Section 601(2) in Greater Hyderabad Municipal Corporation Act, 1955

(2)This section applies to any public meeting of a political character held in any constituency between the date of the issue of a notification under this Act calling upon the constituency to elect a member or members and the date on which such election is held.