Section 114G(1)(iv) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 114G(1)] [Section 114G] [Entire Act]

Union of India - Subsection

Section 114G(1)(iv) in Income Tax Rules, 1962

(iv)with respect to calendar year 2017 and subsequent years, is the information referred to in clauses (a) to (g), with regard to all reportable accounts:

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Union of India - Subsection

Section 114G(1)(iv) in Income Tax Rules, 1962