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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Nagpur Province - Subsection

Section 5(12) in The City of Nagpur Corporation Act, 1948

(12)[ "the Corporation" means the Municipal Corporation of the City of Nagpur constituted or deemed to be constituted under this Act;] [Clause 12 was substituted for Original by Maharashtra 41 of 1994, Section 78(4).]