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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(2)(d) in The Delhi Prevention Of Begging Rules, 1960

(d)At the of the release of such person, the property, valuables or money kept in safe custody shall be handed over to him and an entry made in that behalf in the register maintained under rule 11. Such entry shall be signed by the Superintendent.