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State of Tamilnadu - Section

Section 5 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

5.

The responsibility for the maintenance and control of every recognized school shall vest in a governing body, which shall be responsible for the fulfilment of all the conditions upon which recognition is granted. The governing body may hand over the management of a school to managers responsible to it, but such delegation will not divest it of ultimate responsibility to the Department. The Managers must be approved by the Director.The Manager of a school or, in the absence of Managers, the governing body shall appoint a Correspondent with the Department, who must, in every case,, be approved by the Inspector.In communicating with the Department, the Correspondent should invariably address the Inspector.