Bombay High Court
Linux Laboratories Private Limited vs Sun Pharma Laboratories Limited And Ors on 28 June, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26159 OF 2021
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021
Sun Pharma Laboratories Limited ....PETITIONER
V/S
Reltsen Health Care And 2 Ors ....RESPONDENT
WITH COURT RECEIVER REPORT NO. 498 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Sun Pharma Laboratories Limited ....PETITIONER V/S Reltsen Health Care And Ors ....RESPONDENT WITH LEAVE PETITION NO. 354 OF 2021 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Sun Pharma Laboratories Limited ....PETITIONER V/S Reltsen Health Care And 2 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 4535 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 466 OF 2021 Page 1/2 ::: Uploaded on - 28/06/2023 ::: Downloaded on - 29/06/2023 17:16:36 ::: Linux Laboratories Private Limited ....PETITIONER V/S Sun Pharma Laboratories Limited And Ors. ....RESPONDENT Mr. Hiren Kamod a/w Mr. Vaibhav Keni, Ms. Neha Iyer, Mr. Rohan Lopes, Mr. Prem Khullar and Mr. Anees Patel i/b Legasis Partners, Advocates for Plaintiff. Mr. Chirag Modi, Counsel a/w Mr. Varun Nathani, Counsel a/w Mr. Ashok Purohit, Ms. Nikita Lad i/b Ashok Purohit & Co., Advocates for Defendant Nos. 2 & 3.
(Mentioned)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 28th June, 2023
P.C. :
S. O. to 03/08/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/06/2023 ::: Downloaded on - 29/06/2023 17:16:36 :::