Section 35 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
35. Registering Authority.
- [The Deputy Inspector of Labour having jurisdiction over the area shall be the Registering Authority for the purpose of these rules.] [Substituted by G. O. Ms. No. 1068, L. b £., dated the 23rd May 1998 (SRO A109/88).]
