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Himachal Pradesh High Court

Ntpc Ltd. & Ors. vs . Lalman & Another on 15 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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NTPC Ltd. & Ors. Vs. Lalman & another CMPs No.1709, 2487 of 2022 and CMP(M) No.289 of 2022 in RFA No.510 of 2012 15.03.2022 Present: Mr. Munish Kumar, Advocate, vice Mr. Jagdish Thakur, Advocate, for the petitioners.

Mr. Kulwant Chauhan, Advocate, vice Mr. R.K. Bansal, Advocate, for the applicant/ respondent No.1.

Mr. Sumesh Raj, Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for non­ applicant/respondent No.2.

As learned counsel for the applicant is not available, list after four weeks.

(Ajay Mohan Goel) Judge March 15, 2022 (Rishi) ::: Downloaded on - 15/03/2022 20:14:38 :::CIS