Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(3)(e) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(e)all syllabi, courses of studies and text-books in force shall, until other provision is made under this Act, continue to be followed.