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[Cites 0, Cited by 0] [Section 34B] [Entire Act]

State of Gujarat - Subsection

Section 34B(f) in The Gujarat Agricultural Produce Markets Act, 1963

(f)is a Director, Secretary, Manager or other salaried officer of any incorporated company or any firm which has any share or interest in any contract or employment with, by, or on behalf of, the Board or any market committee; or