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State of Tamilnadu - Section

Section 56 in Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000

56. Reconciliation of receipt and expenditure.

- The executive authority of village panchayat shall be responsible to reconcile village panchayat funds with receipts and bank accounts. He shall be responsible to reconcile all the expenditure accounts.