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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(iv) in The U.P. Village Forests Joint Management Rules, 1997

(iv)One member from amongst Pradhans of the Gram Panchayats in the concerned Khand nominated by the Pramukh of the concerned Kshettra Panchayat Member.